Section 64 in The SreeNarayanaGuru Open University Act, 2021
64. Approval of certificates, diplomas, degrees, post graduate degrees, research degrees and other academic distinctions awarded by the University.—
The University shall make declaration as may be necessary in respect of the equivalency of a certificate, diploma, degree, post graduate degree, research degree or other academic distinction duly obtained by a student after registering in any course of study and on completion of such course of study conducted by this University under the provisions of this Act and rules, Statutes, Ordinances and Regulations made thereunder, with a course of study conducted by any University established by law and conducted courses of study in a regular system. The Government or other institutions shall consider such declaration as a recognized qualification for higher education, employment or skill.
