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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(a) in The Company Secretaries Act, 1980

(a)not being a member of the Institute,—
(i)represents that he is a member of the Institute; or
(ii)uses the designation “Company Secretary”; or
(iii)uses the letters “A.C.S.” or “F.C.S.” after his name; or