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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 20(1) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(1)The Town Vending Committee may follow such procedure for transaction of its business as may be decided by the Chairperson in consultation with the members.