Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(2)(m) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (m)terms and conditions for fixation of tariff to be charged by the licensee under sub-section (2) of Section 32;