Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(xix) in The Orissa Development Authorities Act, 1982

(xix)the manner and the form of notice to be given by the Valuation Officer under Clause (x) of Sub-section (3) of Section 35 ;