Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Tamilnadu - Subsection Section 73(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (2)A register of write off and remission in Form 46 shall be maintained by the Board and every market committee.
