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[Cites 0, Cited by 1] [Section 44(3)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(3)(vi) in The Bihar Panchayat Raj Act, 2006

(vi)As soon as the meeting called under this Section begins, the presiding member of this meeting shall read out the motion on which the meeting has been called to consider before the members present and declare it open for discussion. Any discussion on the motion shall not be adjourned.