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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(1)The Vice-Chancellor shall be the principal executive of the University. He shall, in the absence of the Chancellor and Pro-Chancellor preside at any convocation of the University. He shall be also an ex-officio member and Chairman of the Executive Council and the Academic Council.