Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 88 in Presidency-Towns Insolvency Act, 1909 88. Committee of inspection.- The Court may, if it so thinks fit, authorize the creditors who have proved to appoint from among the creditors or holders of
