Madhya Pradesh High Court
M/S S D Bansal Iron And Steel Pvt Ltd vs Commissioner Customs Central Excise ... on 14 October, 2020
1 CEA-65-2019
The High Court Of Madhya Pradesh
CEA-65-2019
(M/S S D BANSAL IRON AND STEEL PVT LTD Vs COMMISSIONER CUSTOMS CENTRAL EXCISE AND
SERVICE TAX)
3
Jabalpur, Dated : 14-10-2020
Heard through Video Conferencing.
Shri Himanshu Khemu, learned counsel for the appellant.
Shri Himanshu Shrivastava, learned counsel for the respondent.
It is stated on behalf of the appellant that arguing counsel Mr. Kamal Khemu is not available because of his personal difficulty.
In view whereof and as prayed for, list after three weeks.
(SANJAY YADAV) (RAJEEV KUMAR DUBEY)
ACTING CHIEF JUSTICE JUDGE
a
Signature Not Verified
SAN
Digitally signed by ASHISH TIWARI
Date: 2020.10.16 15:11:04 IST