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State of Maharashtra - Section

Section 37 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

37. Voters' list to be conclusive.

- Subject to any disqualification incurred by a person, the voters lists published finally under rule 36 shall be conclusive evidence for the purpose of determining whether any person is qualified to vote, or as the case may be, is qualified or is not qualified to be elected at any election.