Section 55A in The Life Insurance Corporation of India (Employees) Pension Rules, 1995
55A. [ Power to Relax. [Notified in Gazette of India dated 6.12.1999 and came into force on the date of publication in the official gazette.]
- Where the Central Government is satisfied that the operation of any of these rules causes undue hardship in respect of any class or categories of persons, it may, by order for reasons to be recorded in writing relax the requirement of the provision of that rule in a manner not inconsistent with these rules.] [Sub-Rule 9 alongwith Note inserted vide Government Notification dated 22.4.1997.]
