Punjab-Haryana High Court
M/S Shri Guru Nanak Dev Engineers & ... vs Union Of India & Ors on 7 May, 2013
Bench: Hemant Gupta, Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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C.W.P. No.9639 of 2013
Date of Decision:07.05.2013
M/s Shri Guru Nanak Dev Engineers & Another
.....Petitioners
Vs.
Union of India & ors.
.....Respondents
CORAM:- HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MS. JUSTICE RITU BAHRI
Present:- Mr. D.S. Patwalia, Advocate for the petitioners.
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HEMANT GUPTA, J.(Oral)
Learned counsel for the petitioners wishes to withdraw the present writ petition with liberty to file an appeal against the orders passed by the Tribunal on 23.10.2012 and 1.4.2013 in view of the judgment in C.W.P. No.13288 of 2012 - 1M/s Surya Air Products (P) Ltd. v. The Union of India and others, decided on 15.1.2013.
Dismissed as withdrawn with the aforesaid liberty.
( HEMANT GUPTA )
JUDGE
May 07, 2013 ( RITU BAHRI )
renu JUDGE