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Punjab-Haryana High Court

M/S Shri Guru Nanak Dev Engineers & ... vs Union Of India & Ors on 7 May, 2013

Bench: Hemant Gupta, Ritu Bahri

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH
                   ****
                              C.W.P. No.9639 of 2013
                             Date of Decision:07.05.2013

M/s Shri Guru Nanak Dev Engineers & Another
                                                         .....Petitioners
            Vs.

Union of India & ors.

                                                         .....Respondents


CORAM:- HON'BLE MR. JUSTICE HEMANT GUPTA
        HON'BLE MS. JUSTICE RITU BAHRI

Present:-   Mr. D.S. Patwalia, Advocate for the petitioners.
                         ****


HEMANT GUPTA, J.(Oral)

Learned counsel for the petitioners wishes to withdraw the present writ petition with liberty to file an appeal against the orders passed by the Tribunal on 23.10.2012 and 1.4.2013 in view of the judgment in C.W.P. No.13288 of 2012 - 1M/s Surya Air Products (P) Ltd. v. The Union of India and others, decided on 15.1.2013.

Dismissed as withdrawn with the aforesaid liberty.




                                                  ( HEMANT GUPTA )
                                                       JUDGE



May 07, 2013                                         ( RITU BAHRI )
renu                                                     JUDGE