Rajasthan High Court - Jaipur
Narendra Singh Gurjar vs Raj Civil Service Appel Tribun on 27 April, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
**
Civil Writ Petition No.8744/2008
Narendra Singh Versus RCSAT & Ors
Date of Order ::: 27/04/2011
Hon'ble Mr. Justice Ajay Rastogi
None, for petitioner.
Mr. Ganesh Meena, Govt. Counsel, for State Petitioner was transferred pursuant to order dt.21/05//2008 but while issuing notices no interim order was granted by the Court; in absence whereof, the petitioner must have joined pursuant to the order impugned herein. On account of change in circumstances, instant writ petition has become infructuous and is accordingly dismissed.
(Ajay Rastogi), J.
K.Khatri/p1/ 8744CW2008NoStayApr27TrnsDsp.do