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State of Punjab - Section

Section 6 in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988

6. Appointing authority.

- The appointment to the Service shall be made by the [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 8/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 69 (CHTR. 5, 1924 SAKA).].[Provided that appointment to the post of Chief Engineer and General Manager Marketing shall be made by the Government.] [Proviso substituted vide Punjab Notification dated 17.7.2001.]