Section 4(1)(a) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(a) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974

(a)a copy of the declaration or information shall be kept in the office of the Tribunal for public inspection on any working day in the presence of an officer authorised in this behalf by the Tribunal; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 4(1)(a) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974