(b)the Executive Council may delegate any of its powers or duties, conferred or imposed by or under this Act, to-(i)the Vice-Chancellor, or(ii)the Pro-Vice-Chancellor, or(iii)a committee constituted from among its own members, or(iv)a committee constituted in accordance with the Statutes or the Ordinances, or(v)any of the Faculty Councils for Post-graduate Studies or Councils for Undergraduate Studies, or(vi)the Finance Committee;