Section 2(r) in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016
(r)'Transfer’ means the movement including discharge of an injured person outside a hospital at the direction and assistance of any person employed by, or associated, directly or indirectly, with the hospital, but does not include such a movement of an individual who,-(i)has been declared dead; or(ii)leaves the hospital without the permission of any such person.
