Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 68(a) in Arunachal Pradesh Municipal Act, 2007

(a)a Deputy Secretary to the State Government in the case of a Class 'A' Municipal Council or Class 'B' Municipal Council, and