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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Jharkhand - Subsection

Section 108(v) in Bihar Education Code, 1961

(v)to make appointment to inferior service and other officers outside the graded service to posts under their control whose pay does not exceed Rs. 30 a month with accompanying power of granting leave, punishment, suspending, degrading and dismissal from their service and pension;