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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(61) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

61.0Other organic peroxides (not in the liquid state) shall be handled with utmost care. Using landing cushions if necessary thus avoiding frictional contact.