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[Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act]

State of Punjab - Subsection

Section 13A(1)(iii) in The Punjab Land Improvement Schemes Act, 1963

(iii)a certificate from an officer of the Department in the prescribed form to the effect that the land to be benefitted from and included in the scheme are sufficient security for the purpose of recovering the cost of the scheme and the interest thereon ;