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State of Uttar Pradesh - Section

Section 9 in The U.P. Government College of Architecture (Technical) Service Rules, 1994

9. Preferential qualifications.

- A candidates who has -
(i)served in the territorial army for a minimum period of two years, or
(ii)obtained a 'B' Certificate of National Cadet Corps, shall other things being equal, be given preference in the matter of direct recruitment.