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State of Madhya Pradesh - Section

Section 24 in The M.P. Factories Rules, 1962

24. [ When artificial humidification not allowed. [Substituted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]

- There shall be no artificial humidification in any room of a cotton spinning or weaving factory-
(a)by the use of steam during any period when the dry-bulb temperature of that room exceeds 29.5 degrees celsius; and
(b)at any time when the wet-bulb reading of the hygrometer is higher than that specified in the following Schedule in relation to the dry-bulb reading of the hygrometer at that time; or as regards a dry-bulb reading intermediate between any two dry-bulb readings indicated consecutively in the schedule when the dry-bulb reading does not exceed the wet-bulb reading to the extent indicated in relation to the lower of these two dry-bulb readings :-