Supreme Court - Daily Orders
The Nellore Municipality. vs Syed Siraj Ahmed . on 24 January, 2014
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ITEM NO.47 REGISTRAR COURT.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
Petition(s) for Special Leave to Appeal (Civil) No(s).37861/2012
THE NELLORE MUNICIPALITY. Petitioner(s)
VERSUS
SYED SIRAJ AHMED & ORS. Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 24/01/2014 This Petition was called on for hearing today.
For Petitioner(s) Mr. Venkateswara Rao Anumolu,Adv.
Mr. Prabhakar Parnam,Adv.
For Respondent(s) Mr. K.L. Janjani,Adv.
UPON hearing counsel the Court made the following
O R D E R
Fresh steps have been taken. Await return of notice of respondent No.5. List the matter on 17.4.2014.
| | |(SUNIL THOMAS) | |mg | |Registrar |