Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Meghalaya - Subsection

Section 66(4) in The Meghalaya Police Act, 2010

(4)Officers posted to the Criminal Investigation Department shall have a minimum tenure of three years and a maximum of five years,except that officers with proven ability in investigation of cases shall be considered for extended tenure by the Police Establishment Board on proposal to this effect being submitted by the Criminal Investigation Department.