Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 28 in Rules of the Rural Institute (Birauli) Society 28. The Rules of the Society, may be altered by the Society, at any time, with the sanction of the Government of India and the Government of Bihar.
