Madhya Pradesh High Court
Ganeshram vs The State Of Madhya Pradesh on 14 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 23 Jabalpur, Dated : 14-03-2018 None for the appellant. List the case after four weeks.
(H.P. SINGH) sh JUDGE e ad S /-
Pr a hy SUSHMA KUSHWAHA ad 2018.03.14 14:45:31 +05'30' M of rt ou C h ig H