Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ganeshram vs The State Of Madhya Pradesh on 14 March, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 23 Jabalpur, Dated : 14-03-2018 None for the appellant. List the case after four weeks.

(H.P. SINGH) sh JUDGE e ad S /-

Pr a hy SUSHMA KUSHWAHA ad 2018.03.14 14:45:31 +05'30' M of rt ou C h ig H