Gauhati High Court
Ravikant Yadav vs Union Of India And 2 Ors on 3 February, 2021
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/16
GAHC010159572019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4716/2019
RAVIKANT YADAV
S/O- SRI CHANDRAJEET YADAV, VILL- JAMALPUR BHELKHRA, P.O-
SIRSAL, DIST- AZAMGARH, STATE UP, PRESENT SERVING IN THE 16TH
ASSAM RIFLES, C/O- APO, PIN- 932016
VERSUS
UNION OF INDIA AND 2 ORS
REP. BY THE SECRETARY TO THE GOVT OF INDIA, MIN OF HOME
AFFAIRS, NEW DELHI- 110001
2:DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG- 11
3:THE COMMANDANT
16TH ASSAM RIFLES
C/O- 99 APO
PIN- 93201
Advocate for the Petitioner : MS. S BORA
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C)/6649/2017
LALLAN YADAV
Page No.# 2/16
S/O- LATE CHANDER DEV YADAV
NO. 134446 RANK HAVILDAR/GD
A COY 13TH ASSAM RIFLES C/O 99 APO
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF HOME AFFAIRS
NEW DELHI- 110001
2:DIRECTOR GENERAL OF ASSAM RIFLES
SHILLONG
MEGHALAYA-11
3:THE COMMANDANT
13TH ASSAM RIFLES C/O- 99 APO
------------
Advocate for : MS. D BHUYAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/3680/2017
DAYAL SINGH BISHT
S/O LT. DALPAT SINGH BISHT HQ COY 4TH ASSAM RIFLES C/O 99 APO.
VERSUS
UNION OF INDIA and 2 ORS
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI- 110001.
2:DIRECTOR GENERAL OF ASSAM RIFLES
SHILLONG MEGHALAYA -11.
3:THE COMMANDANT 4TH ASSAM RIFLES
C/O 99 APO
------------
Advocate for : MS.S BORA
Advocate for : MR.S P CHOUDHURY appearing for UNION OF INDIA and 2 ORS
Linked Case : I.A.(Civil)/2907/2019
Page No.# 3/16
SUNDER SINGH YADAV
S/O LATE CHHAJU RAM YADAV
VILL. KAKRALA
P.O. KAKRALA
P.S. KANINA
DIST. MAHENDRAGARH
STATE HARYANA
PIN 123027 PRESENTLY POSTED AT NO. 3 WORKSHOP ASSAM RIFLES C/O
APO
JORHAT
ASSAM.
VERSUS
UNION OF INDIA AND 2 ORS.
REPRESENTED BY THE SECY. THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI 110001
2:DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG-11
3:THE COMMANDANT
NO 3 WORKSHOP
ASSAM RIFLES C/O 99 APO
JORHAT
ASSAM.
------------
Advocate for : MS. S BORA
Advocate for : MR. K K PARASAR appearing for UNION OF INDIA AND 2 ORS.
Linked Case : WP(C)/6674/2017
MOHAN DEV
S/O LT. LACHHI RAM NO. 134346 RANK
HAVILDAR/GD B COY
13TH ASSM RIFLES C/O 99 APO
VERSUS
THE UNION OF INDIA and 2 ORS
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
Page No.# 4/16
NEW DLEHI - 110001.
2:DIRECTOR GENERAL OF ASSAM RIFLES
SHILLONG
MEGHALAYA-11
3:THE COMMANDANT
13TH ASSAM RIFLES C/O 99 APO
------------
Advocate for : MS.S BORA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS
Linked Case : I.A.(Civil)/2365/2017
THE UNION OF INDIA
VERSUS
NO. G/56702L PRODIP KUMAR HALOI
------------
Advocate for : C.G.C.
Advocate for : MS.D GOSWAMI appearing for NO. G/56702L PRODIP KUMAR
HALOI
Linked Case : WP(C)/5776/2017
SUSHIL GOHAIN
S/O- LATE KESHAB GOHAIN
R/O- VILL- NIZ LAHOWAL
P.O AND P.S- LAHOWAL
DIST- DIBRUGARH
ASSAM
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF HOME AFFAIRS
NEW DELHI- 110001
Page No.# 5/16
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG-11
3:THE COMMANDANT
8 ASSAM RIFLES
C/O- 99 APO
------------
Advocate for : MR.H BEZBARUAH
Advocate for : C.G.C. appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/5483/2017
PRANAB KUMAR KALITA
S/O. LT. NABIN KALITA
NO. 355434 HAV/ ORL
HQ COY
24 ASSAM RIFLES
C/O. 99 APO
PIN-932024.
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI-110011.
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
MAHANIDESHALAYA
ASSAM RIFLES
SHILLONG
PIN-783011.
3:THE COMMANDANT 24 ASSAM RIFLES
C/O.99 APO
PIN-932024.
------------
Advocate for : MS. S BORA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.
Page No.# 6/16
Linked Case : WP(C)/1421/2017
NO. G/56702L PRODIP KUMAR HALOI
S/O. LT. MOHENDRA RAM HALOI
HAVILDAR GD
ASSAM RIFLES
PERMANENT RESIDENT OF NEW LABARGHARI
P.O. LOKHRA
P.S. CHARIDUAR
PIN.- 784102
DIST. SONITPUR
ASSAM.
VERSUS
THE UNION OF INDIA and 2 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NORTH BLOCK
NEW DELHI- 110001.
2:THE DIRECTOR GENERAL OF ASSAM RIFLES
LAIKORE
SHILLONG
PIN.- 793011.
3:THE COMMANDANT
5TH ASSAM RIFLES
C/O. 99 APO
PIN.- 932005.
------------
Advocate for : MR.A AHMED
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/5875/2017
NO. G/3600164W HAV/GD RAJEN SINGH PALIYAL
S/O- NAYAN SINGH
PRESENTLY POSTED AT 36 ASSAM RIFLES
R/O- VILL- DALI
GANGOLIHAL
PITHORAGARY
Page No.# 7/16
UTTRAKHAND
PIN- 262527
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF HOME AFFAIRS
NEW DELHI- 110001
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG- 793011
3:THE COMMANDANT
36 ASSAM RIFLES
C/O- 99 APO
------------
Advocate for : MR SP RAI
Advocate for : appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/2644/2018
DALIP SINGH AND 2 ORS
S/O. LATE GANGA RAM
VILL.- TIKKAR
P.S. TAUNI DEVI
DIST HAMIRPUR (H.P.)
PRESENTLY WORKING AS WO/GD AT 13 ASSAM RIFLES
C/O. 99 APO.
2: AMAR KRISHAN SARKAR
VILL. AND P.O. DHAKURIA
DIST- 24 PARGANAS (N)
W.B.
WORKING AS HAVILDAR/ORL AT 13 ASSAM RIFLES
C/O. 99 APO.
3: BOJOY SHANKER TIWARI
VILL. AND P.O. GRAMPATON PURA
DIST. BUXAR
BIHAR
WORKING AS RFN/ GD AT 13 ASSAM RIFLES
C/O. 99 APO.
VERSUS
Page No.# 8/16
UNION OF INDIA AND 2 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI- 110011
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG- 793011
3:THE COMMANDANT 13 ASSAM RIFLES
C/O. 99 APO
PIN- 932013
------------
Advocate for : MS. S BORA
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 2 ORS
Linked Case : WP(C)/381/2018
RAMESH CHANDER
S/O- LATE DINA NATH
VILL- CHANNIMORH
P.O- SATHANI
DIST- UDHAMPUR
STATE J AND K PRESENTLY WORKING AS A WO/GD AT THE 13TH ASSAM
RIFLES C/O- APO
VERSUS
UNION OF INDIA
REP. BY THE SECRETARY
MIN OF HOME AFFAIRS
NEW DELHI- 110011
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG
PIN- 793011
3:THE COMMANDANT
13TH ASSAM RIFLES
C/O- 99 APO
PIN- 932013
------------
Page No.# 9/16
Advocate for : MS. S BORO
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA
Linked Case : WP(C)/1145/2017
ABANTI SINGHA
S/O SUBIDAR SINGHA VILL- SARADAMANI LANE P.O- VIVEKANANDA
ROAD DIST- CACHAR
ASSAM PRESENTLY SERVING AT 39 ASSAM RIFLES C/O 99 APO
VERSUS
UNION OF INDIA and 2 ORS.
REPRESENTED BY THE SECRETARY THE GOVT. OF INDIA MINISTRY OF
HOME AFFAIRS NEW DELHI- 11001
2:DIRECTOR GENERAL OF ASSAM RIFILES
SHILLONG
MEGHALAYA -11
3:THE COMMANDANT 39 ASSAM RIFILES
C/O 99APO PIN- 932039
------------
Advocate for : MS.S BORA
Advocate for : MS.R DEVI appearing for UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/6688/2017
YAMUNA SINGH
S/O. HARI KRISHNA SINGH
NO. 134440 RANK RIFLEMAN/GD
HQ. COY 13TH ASSAM RIFLES
C/O. 99 APO.
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.
2:DIRECTOR GENERAL OF ASSAM RIFLES
Page No.# 10/16
SHILLONG
MEGHALAYA-11.
3:THE COMMANDANT
13TH ASSAM RIFLES
C/O. 99 A.P.O.
------------
Advocate for : MS. S BORA
Advocate for : MR. K K PARASAR R- 1-3 appearing for THE UNION OF INDIA and
2 ORS.
Linked Case : WP(C)/6184/2017
ASFAQUE AHMED SIDDIQUE
S/O LT. SHAMSUDDIN NO. 355076 HAV/ORL
HQ 25 SECTOR ASSAM RIFLES
PRESENTLY AT HQ. DIRECTOR GENERAL ASSAM RIFLES
SHILLONG.
VERSUS
THE UNION OF INDIA and ORS
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAMRS
NEW DELHI - 110011.
------------
Advocate for : MS.S BORA
Advocate for : C.G.C. appearing for THE UNION OF INDIA and ORS
Linked Case : WP(C)/1017/2019
SUNDER SINGH YADAV
S/O. NO CHHAJU RAM YADAV
VILL. KAKRALA
P.O. KAKRALA
P.S. KANINA
DIST. MAHENDRAGARH
STATE HARYANA
PIN-123027
PRESENTLY POSTED AT NO. 3 WORKSHOP ASSAM RIFLES C/O. APO
JORHAT
Page No.# 11/16
ASSAM.
VERSUS
UNION OF INDIA AND 2 ORS.
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.
2:DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG-11.
3:THE COMMANDANT
NO. 3 WORKSHOP
ASSAM RIFLES C/O. 99 APO
JORHAT
ASSAM.
------------
Advocate for : MS. S BORA
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 2 ORS.
Linked Case : WP(C)/7783/2017
NO.M/371073 P HAV/NA DILWAR SINGH CHAUHAN
S/O- LT AVTAR SINGH CHAUHAN R/O- VILL- BALASOUR
KOTDWARA
DIST-PURI
GARHWAL
UTTARAKHAND
PIN-246149
VERSUS
THE UNION OF INDIA and 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW-DELHI-1
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
Page No.# 12/16
SHILLONG-793011
3:THE COMMANDANT
27 ASSAM RIFLES C/O. 99 APO
UKHRUL
MANIPUR
PIN-975145
4:THE OFFICER COMMANDING
TRANSIT CAMP
ASSAM RIFLES
KHANAPARA
GUWAHATI-ASSAM
------------
Advocate for : MS U DAS
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 3 ORS
Linked Case : WP(C)/5774/2017
SUNIL KUMAR SHAHI
S/O KADEER SHAHI R/O VILL and P.O. HARKA MAN SHAHI P.S. MEENAPUR
DIST. MUZZAFURPUR BIHAR PIN - 843128.
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI - 110001.
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG
-11.
3:THE COMMANDANT
8 ASSAM RIFLES
C/O 99 APO
------------
Advocate for : MRSP RAI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/1088/2017
Page No.# 13/16
NAWAL KISHORE THAKUR
NO.G/183940W
PRESENTLY SERVING AS HAVILDAR GD
18
ASSAM RIFLES
C/O. 99 APO.
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI- 110001.
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
MAHANIDESHALYA
ASSAM RIFLES
SHILLONG
PIN.- 793011.
3:THE COMMANDANT
18
ASSAM RIFLES
C/O. 99 APO
PIN.- 932018.
------------
Advocate for : MR.T N SRINIVASAN
Advocate for : MS.H TERANGPI appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/3051/2017
JALALUDDIN KHAN
NO.G/183838N
PRESENTLY SERVING AS HAVILDAR GD
18
ASSAM RIFLES
C/O 99 APO
VERSUS
Page No.# 14/16
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI-110011.
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
MAHANIDESHALYA ASSAM RIFLES
SHILLONG
PIN - 793011.
3:THE COMMANDANT
18
ASSAM RIFLES
C/O 99 APO
PIN - 932018.
------------
Advocate for : MR.N BARUAH
Advocate for : appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/1087/2017
SHESH KANT SHARMA
NO.G/184001A
PRESENTLY SERVING AS HAVILDAR GD
18
ASSAM RIFLES
C/O 99 APO
PIN-932018
VERSUS
THE UNION OF INDIA and 2 ORS.
REP. BY THE SECY.
MINISTRY OF HOME AFFAIRS
NEW DELHI-11
2:THE DIRECTOR GENERAL
ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
MAHANIDESHALYA
ASSAM RIFLES
SHILLONG
Page No.# 15/16
PIN-793011
3:THE COMMANDANT
18
ASSAM RIFLES
C/O 99 APO
PIN-932018
------------
Advocate for : MR.T N SRINIVASAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.
Linked Case : WP(C)/6256/2017
JEEWAN SINGH
S/O LT. MAHANT RAM VILL- MANJHOT
DIS.T HAMIRPUR HIMACHAL PRADESH
PRESENTLY SERVING IN 33 ASSAM RIFLES
C/O 99 APO PIN - 932033.
VERSUS
THE UNION OF INDIA and 2 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NORTH BLOCK
NEW DELHI- 110001.
2:THE DIRECTOR GENERAL ASSAM RIFLES SHILLONG
MEGHALAYA- PIN -973011.
3:THE COMMANDANT 33 ASSAM RIFLES
C/O 99 APO PIN - 932033.
------------
Advocate for : MS.S BORA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : --
Mr. K. Gogoi, the learned CGC submits that he does not have the records for WP(C) Page No.# 16/16 No.4716/2019.
Accordingly, this matter be segregated from the rest of the other cases and list the matter after two weeks.
Mr. K. Gogoi shall produce the records on the next date.
JUDGE Comparing Assistant