Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gauhati High Court

Ravikant Yadav vs Union Of India And 2 Ors on 3 February, 2021

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                    Page No.# 1/16

GAHC010159572019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4716/2019

            RAVIKANT YADAV
            S/O- SRI CHANDRAJEET YADAV, VILL- JAMALPUR BHELKHRA, P.O-
            SIRSAL, DIST- AZAMGARH, STATE UP, PRESENT SERVING IN THE 16TH
            ASSAM RIFLES, C/O- APO, PIN- 932016



            VERSUS

            UNION OF INDIA AND 2 ORS
            REP. BY THE SECRETARY TO THE GOVT OF INDIA, MIN OF HOME
            AFFAIRS, NEW DELHI- 110001

            2:DIRECTOR GENERAL
            ASSAM RIFLES
             DIRECTORATE GENERAL OF ASSAM RIFLES
             SHILLONG- 11

            3:THE COMMANDANT
             16TH ASSAM RIFLES
             C/O- 99 APO
             PIN- 93201

Advocate for the Petitioner   : MS. S BORA

Advocate for the Respondent : ASSTT.S.G.I.




             Linked Case : WP(C)/6649/2017

            LALLAN YADAV
                                                                  Page No.# 2/16

S/O- LATE CHANDER DEV YADAV
NO. 134446 RANK HAVILDAR/GD
A COY 13TH ASSAM RIFLES C/O 99 APO


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF HOME AFFAIRS
NEW DELHI- 110001

2:DIRECTOR GENERAL OF ASSAM RIFLES
SHILLONG
 MEGHALAYA-11
 3:THE COMMANDANT
13TH ASSAM RIFLES C/O- 99 APO
 ------------
Advocate for : MS. D BHUYAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/3680/2017

DAYAL SINGH BISHT
S/O LT. DALPAT SINGH BISHT HQ COY 4TH ASSAM RIFLES C/O 99 APO.


VERSUS

UNION OF INDIA and 2 ORS
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI- 110001.

2:DIRECTOR GENERAL OF ASSAM RIFLES
SHILLONG MEGHALAYA -11.
 3:THE COMMANDANT 4TH ASSAM RIFLES
C/O 99 APO
 ------------
Advocate for : MS.S BORA
Advocate for : MR.S P CHOUDHURY appearing for UNION OF INDIA and 2 ORS



Linked Case : I.A.(Civil)/2907/2019
                                                               Page No.# 3/16

SUNDER SINGH YADAV
S/O LATE CHHAJU RAM YADAV
VILL. KAKRALA
P.O. KAKRALA
P.S. KANINA
DIST. MAHENDRAGARH
STATE HARYANA
PIN 123027 PRESENTLY POSTED AT NO. 3 WORKSHOP ASSAM RIFLES C/O
APO
JORHAT
ASSAM.


VERSUS

UNION OF INDIA AND 2 ORS.
REPRESENTED BY THE SECY. THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI 110001

2:DIRECTOR GENERAL
ASSAM RIFLES
 DIRECTORATE GENERAL OF ASSAM RIFLES
 SHILLONG-11
 3:THE COMMANDANT
NO 3 WORKSHOP
ASSAM RIFLES C/O 99 APO
 JORHAT
ASSAM.
 ------------
Advocate for : MS. S BORA
Advocate for : MR. K K PARASAR appearing for UNION OF INDIA AND 2 ORS.



Linked Case : WP(C)/6674/2017

MOHAN DEV
S/O LT. LACHHI RAM NO. 134346 RANK
HAVILDAR/GD B COY
13TH ASSM RIFLES C/O 99 APO


VERSUS

THE UNION OF INDIA and 2 ORS
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
                                                                  Page No.# 4/16

NEW DLEHI - 110001.

2:DIRECTOR GENERAL OF ASSAM RIFLES
SHILLONG
 MEGHALAYA-11
 3:THE COMMANDANT
13TH ASSAM RIFLES C/O 99 APO
 ------------
Advocate for : MS.S BORA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS



Linked Case : I.A.(Civil)/2365/2017

THE UNION OF INDIA



VERSUS

NO. G/56702L PRODIP KUMAR HALOI



------------
Advocate for : C.G.C.
Advocate for : MS.D GOSWAMI appearing for NO. G/56702L PRODIP KUMAR
HALOI



Linked Case : WP(C)/5776/2017

SUSHIL GOHAIN
S/O- LATE KESHAB GOHAIN
R/O- VILL- NIZ LAHOWAL
P.O AND P.S- LAHOWAL
DIST- DIBRUGARH
ASSAM


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF HOME AFFAIRS
NEW DELHI- 110001
                                                                     Page No.# 5/16


2:THE DIRECTOR GENERAL
ASSAM RIFLES
 DIRECTORATE GENERAL OF ASSAM RIFLES
 SHILLONG-11
 3:THE COMMANDANT
8 ASSAM RIFLES
 C/O- 99 APO
 ------------
Advocate for : MR.H BEZBARUAH
Advocate for : C.G.C. appearing for THE UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/5483/2017

PRANAB KUMAR KALITA
S/O. LT. NABIN KALITA
NO. 355434 HAV/ ORL
HQ COY
24 ASSAM RIFLES
C/O. 99 APO
PIN-932024.


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI-110011.

2:THE DIRECTOR GENERAL
ASSAM RIFLES

DIRECTORATE GENERAL OF ASSAM RIFLES
MAHANIDESHALAYA
ASSAM RIFLES
SHILLONG
PIN-783011.
3:THE COMMANDANT 24 ASSAM RIFLES

C/O.99 APO
PIN-932024.
------------
Advocate for : MS. S BORA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.
                                                                  Page No.# 6/16



Linked Case : WP(C)/1421/2017

NO. G/56702L PRODIP KUMAR HALOI
S/O. LT. MOHENDRA RAM HALOI
HAVILDAR GD
ASSAM RIFLES
PERMANENT RESIDENT OF NEW LABARGHARI
P.O. LOKHRA
P.S. CHARIDUAR
PIN.- 784102
DIST. SONITPUR
ASSAM.


VERSUS

THE UNION OF INDIA and 2 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NORTH BLOCK
NEW DELHI- 110001.

2:THE DIRECTOR GENERAL OF ASSAM RIFLES

LAIKORE
SHILLONG
PIN.- 793011.
3:THE COMMANDANT

5TH ASSAM RIFLES
 C/O. 99 APO
 PIN.- 932005.
 ------------
Advocate for : MR.A AHMED
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/5875/2017

NO. G/3600164W HAV/GD RAJEN SINGH PALIYAL
S/O- NAYAN SINGH
PRESENTLY POSTED AT 36 ASSAM RIFLES
R/O- VILL- DALI
GANGOLIHAL
PITHORAGARY
                                                              Page No.# 7/16

UTTRAKHAND
PIN- 262527


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF HOME AFFAIRS
NEW DELHI- 110001

2:THE DIRECTOR GENERAL
ASSAM RIFLES
 DIRECTORATE GENERAL OF ASSAM RIFLES
 SHILLONG- 793011
 3:THE COMMANDANT
36 ASSAM RIFLES
 C/O- 99 APO
 ------------
Advocate for : MR SP RAI
Advocate for : appearing for THE UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/2644/2018

DALIP SINGH AND 2 ORS
S/O. LATE GANGA RAM
VILL.- TIKKAR
P.S. TAUNI DEVI
DIST HAMIRPUR (H.P.)
PRESENTLY WORKING AS WO/GD AT 13 ASSAM RIFLES
C/O. 99 APO.

2: AMAR KRISHAN SARKAR
VILL. AND P.O. DHAKURIA
 DIST- 24 PARGANAS (N)
W.B.
WORKING AS HAVILDAR/ORL AT 13 ASSAM RIFLES
 C/O. 99 APO.

3: BOJOY SHANKER TIWARI
VILL. AND P.O. GRAMPATON PURA
DIST. BUXAR
BIHAR
WORKING AS RFN/ GD AT 13 ASSAM RIFLES
C/O. 99 APO.
VERSUS
                                                                 Page No.# 8/16


UNION OF INDIA AND 2 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI- 110011

2:THE DIRECTOR GENERAL
ASSAM RIFLES

DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG- 793011
3:THE COMMANDANT 13 ASSAM RIFLES
C/O. 99 APO
PIN- 932013
------------
Advocate for : MS. S BORA
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 2 ORS



Linked Case : WP(C)/381/2018

RAMESH CHANDER
S/O- LATE DINA NATH
VILL- CHANNIMORH
P.O- SATHANI
DIST- UDHAMPUR
STATE J AND K PRESENTLY WORKING AS A WO/GD AT THE 13TH ASSAM
RIFLES C/O- APO


VERSUS

UNION OF INDIA
REP. BY THE SECRETARY
MIN OF HOME AFFAIRS
NEW DELHI- 110011

2:THE DIRECTOR GENERAL
ASSAM RIFLES
 DIRECTORATE GENERAL OF ASSAM RIFLES
 SHILLONG
 PIN- 793011
 3:THE COMMANDANT
13TH ASSAM RIFLES
 C/O- 99 APO
 PIN- 932013
 ------------
                                                                    Page No.# 9/16

Advocate for : MS. S BORO
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA



Linked Case : WP(C)/1145/2017

ABANTI SINGHA
S/O SUBIDAR SINGHA VILL- SARADAMANI LANE P.O- VIVEKANANDA
ROAD DIST- CACHAR
ASSAM PRESENTLY SERVING AT 39 ASSAM RIFLES C/O 99 APO


VERSUS

UNION OF INDIA and 2 ORS.
REPRESENTED BY THE SECRETARY THE GOVT. OF INDIA MINISTRY OF
HOME AFFAIRS NEW DELHI- 11001

2:DIRECTOR GENERAL OF ASSAM RIFILES
SHILLONG
 MEGHALAYA -11
 3:THE COMMANDANT 39 ASSAM RIFILES
C/O 99APO PIN- 932039
 ------------
Advocate for : MS.S BORA
Advocate for : MS.R DEVI appearing for UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/6688/2017

YAMUNA SINGH
S/O. HARI KRISHNA SINGH
NO. 134440 RANK RIFLEMAN/GD
HQ. COY 13TH ASSAM RIFLES
C/O. 99 APO.


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.

2:DIRECTOR GENERAL OF ASSAM RIFLES
                                                                  Page No.# 10/16

SHILLONG
MEGHALAYA-11.
3:THE COMMANDANT
13TH ASSAM RIFLES

C/O. 99 A.P.O.
 ------------
Advocate for : MS. S BORA
Advocate for : MR. K K PARASAR R- 1-3 appearing for THE UNION OF INDIA and
2 ORS.



Linked Case : WP(C)/6184/2017

ASFAQUE AHMED SIDDIQUE
S/O LT. SHAMSUDDIN NO. 355076 HAV/ORL
HQ 25 SECTOR ASSAM RIFLES
PRESENTLY AT HQ. DIRECTOR GENERAL ASSAM RIFLES
SHILLONG.


VERSUS

THE UNION OF INDIA and ORS
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAMRS
NEW DELHI - 110011.


------------
Advocate for : MS.S BORA
Advocate for : C.G.C. appearing for THE UNION OF INDIA and ORS



Linked Case : WP(C)/1017/2019

SUNDER SINGH YADAV
S/O. NO CHHAJU RAM YADAV
VILL. KAKRALA
P.O. KAKRALA
P.S. KANINA
DIST. MAHENDRAGARH
STATE HARYANA
PIN-123027
PRESENTLY POSTED AT NO. 3 WORKSHOP ASSAM RIFLES C/O. APO
JORHAT
                                                                 Page No.# 11/16

ASSAM.


VERSUS

UNION OF INDIA AND 2 ORS.
REP. BY THE SECRETARY THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.

2:DIRECTOR GENERAL

ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG-11.
3:THE COMMANDANT

NO. 3 WORKSHOP
ASSAM RIFLES C/O. 99 APO
JORHAT
ASSAM.
------------
Advocate for : MS. S BORA
Advocate for : ASSTT.S.G.I. appearing for UNION OF INDIA AND 2 ORS.



Linked Case : WP(C)/7783/2017

NO.M/371073 P HAV/NA DILWAR SINGH CHAUHAN
S/O- LT AVTAR SINGH CHAUHAN R/O- VILL- BALASOUR
KOTDWARA
DIST-PURI
GARHWAL
UTTARAKHAND
PIN-246149


VERSUS

THE UNION OF INDIA and 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW-DELHI-1

2:THE DIRECTOR GENERAL
ASSAM RIFLES
 DIRECTORATE GENERAL OF ASSAM RIFLES
                                                                 Page No.# 12/16

 SHILLONG-793011
 3:THE COMMANDANT
27 ASSAM RIFLES C/O. 99 APO
 UKHRUL
 MANIPUR
 PIN-975145
 4:THE OFFICER COMMANDING
TRANSIT CAMP
ASSAM RIFLES
 KHANAPARA
 GUWAHATI-ASSAM
 ------------
Advocate for : MS U DAS
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 3 ORS



Linked Case : WP(C)/5774/2017

SUNIL KUMAR SHAHI
S/O KADEER SHAHI R/O VILL and P.O. HARKA MAN SHAHI P.S. MEENAPUR
DIST. MUZZAFURPUR BIHAR PIN - 843128.


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI - 110001.

2:THE DIRECTOR GENERAL

ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
SHILLONG
-11.
3:THE COMMANDANT

8 ASSAM RIFLES
 C/O 99 APO
 ------------
Advocate for : MRSP RAI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/1088/2017
                                                              Page No.# 13/16


NAWAL KISHORE THAKUR
NO.G/183940W
PRESENTLY SERVING AS HAVILDAR GD
18
ASSAM RIFLES
C/O. 99 APO.


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI- 110001.

2:THE DIRECTOR GENERAL
ASSAM RIFLES

DIRECTORATE GENERAL OF ASSAM RIFLES
MAHANIDESHALYA
ASSAM RIFLES
SHILLONG
PIN.- 793011.
3:THE COMMANDANT

18
ASSAM RIFLES
 C/O. 99 APO
 PIN.- 932018.
 ------------
Advocate for : MR.T N SRINIVASAN
Advocate for : MS.H TERANGPI appearing for THE UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/3051/2017

JALALUDDIN KHAN
NO.G/183838N
 PRESENTLY SERVING AS HAVILDAR GD
 18
 ASSAM RIFLES
 C/O 99 APO


VERSUS
                                                              Page No.# 14/16

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI-110011.

2:THE DIRECTOR GENERAL

ASSAM RIFLES
DIRECTORATE GENERAL OF ASSAM RIFLES
MAHANIDESHALYA ASSAM RIFLES
SHILLONG
PIN - 793011.
3:THE COMMANDANT

18
ASSAM RIFLES
 C/O 99 APO
 PIN - 932018.
 ------------
Advocate for : MR.N BARUAH
Advocate for : appearing for THE UNION OF INDIA and 2 ORS.



Linked Case : WP(C)/1087/2017

SHESH KANT SHARMA
NO.G/184001A
PRESENTLY SERVING AS HAVILDAR GD
18
ASSAM RIFLES
C/O 99 APO
PIN-932018


VERSUS

THE UNION OF INDIA and 2 ORS.
REP. BY THE SECY.
MINISTRY OF HOME AFFAIRS
NEW DELHI-11

2:THE DIRECTOR GENERAL
ASSAM RIFLES
 DIRECTORATE GENERAL OF ASSAM RIFLES
 MAHANIDESHALYA
ASSAM RIFLES
 SHILLONG
                                                                             Page No.# 15/16

             PIN-793011
             3:THE COMMANDANT
            18
            ASSAM RIFLES
             C/O 99 APO
             PIN-932018
             ------------
            Advocate for : MR.T N SRINIVASAN
            Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS.



            Linked Case : WP(C)/6256/2017

            JEEWAN SINGH
            S/O LT. MAHANT RAM VILL- MANJHOT
             DIS.T HAMIRPUR HIMACHAL PRADESH
             PRESENTLY SERVING IN 33 ASSAM RIFLES
             C/O 99 APO PIN - 932033.


            VERSUS

            THE UNION OF INDIA and 2 ORS
            REP. BY THE SECRETARY TO THE GOVT. OF INDIA
            MINISTRY OF HOME AFFAIRS
            NORTH BLOCK
            NEW DELHI- 110001.

            2:THE DIRECTOR GENERAL ASSAM RIFLES SHILLONG

            MEGHALAYA- PIN -973011.
            3:THE COMMANDANT 33 ASSAM RIFLES
            C/O 99 APO PIN - 932033.
            ------------
            Advocate for : MS.S BORA
            Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA and 2 ORS



                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                            ORDER

Date : --

Mr. K. Gogoi, the learned CGC submits that he does not have the records for WP(C) Page No.# 16/16 No.4716/2019.

Accordingly, this matter be segregated from the rest of the other cases and list the matter after two weeks.

Mr. K. Gogoi shall produce the records on the next date.

JUDGE Comparing Assistant