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Rajasthan High Court - Jaipur

Gulab Singh S/O Shri Mangal Ram vs Kunji Lal Meena on 12 April, 2019

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                S.B. Civil Contempt Petition No. 1976/2018

                                   Gulab Singh S/o Shri Mangal Ram
                                                                                                         ----Petitioner
                                                                          Versus
                                   Kunji Lal Meena
                                                                                                       ----Respondent

For Petitioner(s) : Mr.Dilip Singh Kurka For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 12/04/2019 Issue notice, returnable within four weeks and be given dasti.
(SANJEEV PRAKASH SHARMA),J SANDEEP RAWAT /23/198 (Downloaded on 28/06/2019 at 12:12:24 AM) Powered by TCPDF (www.tcpdf.org)