Rajasthan High Court - Jaipur
Gulab Singh S/O Shri Mangal Ram vs Kunji Lal Meena on 12 April, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 1976/2018
Gulab Singh S/o Shri Mangal Ram
----Petitioner
Versus
Kunji Lal Meena
----Respondent
For Petitioner(s) : Mr.Dilip Singh Kurka For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 12/04/2019 Issue notice, returnable within four weeks and be given dasti.
(SANJEEV PRAKASH SHARMA),J SANDEEP RAWAT /23/198 (Downloaded on 28/06/2019 at 12:12:24 AM) Powered by TCPDF (www.tcpdf.org)