Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Uttar Pradesh - Section Section 31 in U.P. Urban Planning and Development Act, 1973 31. Fines when reafized to be paid to the Authority. - All fines realised in connection with prosecutions under this Act shall be paid to the Authority.
