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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(6)(f) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(f)surprise verification of stock of tickets and cash on hand with the collecting person at frequent intervals.