Delhi High Court - Orders
(1) Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 24 April, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~1 & 2 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 366/2021, I.A. Nos.10176/2021, 22220/2023, 24747/2023, 2
4748/2023, 1009/2024, 1010/2024, 4308/2024, 6900/2024, 6901/2024
(1) SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sacchin Puri, Sr. Adv. alongwith
Mr. Gaurav Puri, Mrs. Gayatri Puri and
Mr. Sarthak Gupta, Advs.
versus
APARNA ASHRAM SOCIETY & ANR ..... Respondents
Through: Mr. Rahul Gupta, Mr. Shekhar Gupta,
Ms. Mansha Gupta and Mr.
Raghuwendra Pratap Rao, Advs. for
R2.
+ O.M.P.(I) (COMM.) 25/2021, I.A. 10177/2021, I.A. 20367/2022, I.A.
22218/2023, I.A. 22219/2023
(2) M/S SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sacchin Puri, Sr. Adv. alongwith
Mr. Gaurav Puri, Mrs. Gayatri Puri and
Mr. Sarthak Gupta, Advs.
versus
M/S APARNA ASHRAM (SOCIETY) & ANR. ..... Respondents
Through: Mr. Rahul Gupta, Mr. Shekhar Gupta,
Ms. Mansha Gupta and Mr.
Raghuwendra Pratap Rao, Advs. for
R2.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 24.04.2024
1. These matters are released from part-heard.
2. List before the roster bench on 08.05.2024.
SACHIN DATTA, J APRIL 24, 2024/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2024 at 05:14:25