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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Chattisgarh - Subsection

Section 179(3) in The Chhattisgarh Motor Vehicles Rules, 1994

(3)Every public service vehicle shall at all times be furnished with an efficient jack and other tools necessary to change a wheel or rim and tyre and with the equipment necessary to repair a puncture.