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Gauhati High Court

Banabina Brahma vs The State Of Assam And 5 Ors on 21 February, 2024

Bench: Chief Justice, Suman Shyam

                                                                Page No.# 1/2

GAHC010159112023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/268/2023

         BANABINA BRAHMA
         D/O- LT. BATENDRA NATH BRAHMA, R/O- WARD NO.6, HOSPITAL ROAD,
         P.O. KOKRAJHAR, DIST.- KOKRAJHAR, ASSAM- 783370



         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER
         EDUCATION DEPTT., DISPUR, GHY-6

         2:THE ASSAM PUBLIC SERVICE COMMISSION
          REP. BY ITS CHAIRMAN
          JAWAHAR NAGAR
          KHANAPARA
          GHY
         ASSAM- 781022

         3:THE CHAIRMAN
         ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
          KHANAPARA
          GHY
         ASSAM- 781022

         4:THE SELECTION COMMITTEE
          CONSTITUTED FOR SELECTION OF PRINCIPAL OF KOKRAJHAR GOVT.
         COLLEGE REP. BY THE CHAIRMAN
         ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
          KHANAPARA
          GHY
         ASSAM- 781022

         5:THE PRINCIPAL CONTROLLER OF EXAMINATIONS
                                                                                     Page No.# 2/2

             ASSAM PUBLIC SERVICE COMMISSION
             KHANAPARA
             GHY
             ASSAM- 781022

            6:DIMACHA DWIBRANG MWCHAHARY
             PRESENTLY SERVING AS ASSOCIATE PROFESSOR AND HEAD OF DEPTT.
            (I/C)
             MATHEMATICS
             KOKRAJHAR GOVT. COLLEGE
             ASSAM- 783370

            7:THE BODOLAND TERRITORIAL COUNCIL
             REP. BY THE PRINCIPAL SECRETARY
             BODOFA NAGAR
             KOKRAJHAR
            ASSAM.

            8:THE DIRECTOR OF EDUCATION
             BODOLAND TERRITORIAL COUNCIL
             KOKRAJHAR
            ASSAM

Advocate for the Petitioner   : MR B D DAS

Advocate for the Respondent : SC, HIGHER EDU




                                    BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                            ORDER

21.02.2024 (Vijay Bishnoi, CJ) At the request of learned counsel for the appellant, list this matter on 18.03.2024.

                                   JUDGE                       CHIEF JUSTICE



Comparing Assistant