Gauhati High Court
Banabina Brahma vs The State Of Assam And 5 Ors on 21 February, 2024
Bench: Chief Justice, Suman Shyam
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GAHC010159112023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/268/2023
BANABINA BRAHMA
D/O- LT. BATENDRA NATH BRAHMA, R/O- WARD NO.6, HOSPITAL ROAD,
P.O. KOKRAJHAR, DIST.- KOKRAJHAR, ASSAM- 783370
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER
EDUCATION DEPTT., DISPUR, GHY-6
2:THE ASSAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
JAWAHAR NAGAR
KHANAPARA
GHY
ASSAM- 781022
3:THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
KHANAPARA
GHY
ASSAM- 781022
4:THE SELECTION COMMITTEE
CONSTITUTED FOR SELECTION OF PRINCIPAL OF KOKRAJHAR GOVT.
COLLEGE REP. BY THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION JAWAHAR NAGAR
KHANAPARA
GHY
ASSAM- 781022
5:THE PRINCIPAL CONTROLLER OF EXAMINATIONS
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ASSAM PUBLIC SERVICE COMMISSION
KHANAPARA
GHY
ASSAM- 781022
6:DIMACHA DWIBRANG MWCHAHARY
PRESENTLY SERVING AS ASSOCIATE PROFESSOR AND HEAD OF DEPTT.
(I/C)
MATHEMATICS
KOKRAJHAR GOVT. COLLEGE
ASSAM- 783370
7:THE BODOLAND TERRITORIAL COUNCIL
REP. BY THE PRINCIPAL SECRETARY
BODOFA NAGAR
KOKRAJHAR
ASSAM.
8:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
ASSAM
Advocate for the Petitioner : MR B D DAS
Advocate for the Respondent : SC, HIGHER EDU
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
21.02.2024 (Vijay Bishnoi, CJ) At the request of learned counsel for the appellant, list this matter on 18.03.2024.
JUDGE CHIEF JUSTICE Comparing Assistant