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State of Haryana - Section

Section 1020 in Punjab Jail Manual

1020. Disposal of urine and refuse.

- In the absence of a proper septic tank or covered soakage pit the urine and latrine ablution water should be thrown into the manure-pit. If it is poured on a different part daily and covered with a little dry earth, it will not give out an offensive smell. All refuse from the cook-house not fit for food for cattle, sweepings and vegetable refuse unfit for fuel, should be also thrown into the manure-pit.