Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 325] [Entire Act] State of Goa - Subsection Section 325(5) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (5)The Special Notary may appoint, at the expense of the party, an interpreter or translator when he requires such assistance.
