Section 65(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000
(1)The returning officer shall in separate sealed packets forward to the Director all papers relating to election including:(a)the ballot papers counted as valid;(b)the ballot papers rejected as invalid;(c)the unused ballot papers;(d)the spoilt ballot papers;(e)tendered ballot papers;(f)ballot paper returned by the electors without use;(g)list of tendered votes;(h)account of ballot papers;(i)list of challenged votes;(j)the marked copy of the electoral roll;(k)receipt book for challenged votes;(l)result of election for each polling station in Form '16';(m)result of each constituency in Form '16' (by returning officer; and(n)return of election in Form '17'.
