Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30] [Entire Act] Madras Presidency - Subsection Section 30(i) in Madras Estates Land Act, 1908 (i)that during the currency of the existing rent there has been a rise in the average local prices of staple food-crops in the taluq or zamindari division:
