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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(oo) in The West Bengal Public Libraries Act, 1979

(oo)[ the Director of the Raja Rammohan Roy Library Foundation or his nominee;] [[Clauses (o) and (oo) substituted for previous clause (o) by W.B. Act 41 of 1994. Previous clause (o) was as under :-