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State of Maharashtra - Section

Section 98 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

98. Holding of examination prescribing External Evaluation.

- The University shall hold examination as shall be determined by the Executive Council by a regulation made in this behalf on recommendations of the Academic Council:Provided that the regulations made for such examinations shall also prescribe element of external evaluation at the semester end examinations.