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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(d) in The Central Reserve Police Force Rules, 1955

(d)in exceptional cases, for smartness diligence, praiseworthy attention to the public or for any other purpose which in the opinion of the officers competent to grant the reward is calculated to promote the efficiency of the Force.