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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(j) in Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) Act, 2010

(j)"Occupier" includes.
(i)any person for the time being paying or liable to pay the rent, or any portion of the rent, for the land or, for the structure constructed thereon;
(ii)a rent-free occupant: