Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(6) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 (6)Where a maintenance order was made against more than one person, the death of one of them does not affect the liability of others to continue paying maintenance.
