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Delhi High Court - Orders

M/S Scj Plastic Ltd vs Pawan Chaudhary on 25 September, 2024

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~R-9
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     RSA 166/2006 & CM APPL 3908/2006
                                          M/S SCJ PLASTIC LTD.             .....Appellant
                                                          Through: None.

                                                                                      versus

                                                PAWAN CHAUDHARY                                                            .....Respondent
                                                           Through:                                            None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                      ORDER

% 25.09.2024

1. None appears on behalf of the parties.

2. List on 30.09.2024 in the 'Regular List'.

PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 25, 2024 p'ma This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2024 at 00:50:22