Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(3)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iii)It shall contain all material statements, explanations and arguments and shall be complete in itself.