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State of Tamilnadu - Section

Section 7 in Tamil Nadu Duty on Transfers of Property (in Municipal Areas) Act, 2009

7. Power to give directions.

- The Government may, from time to time, issue such directions to the municipalities or any other authorities as it may deem fit, for giving effect to the provisions of this Act, and it shall be the duty of the municipalities or the other authorities to comply with such directions.