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State of Odisha - Section

Section 5 in The Orissa State Electricity Board Employees' Pension (including Old Age and Family Pension) Regulations, 1992

5.

Subject to these regulations, the Orissa Pension Rules, 1971 as amended from time to time by the Government of Orissa including all other orders, notifications, memoranda and resolutions issued by the State Government regulating the Pensionary benefits from time to time shall mutatis and mutandis be the 'Pension Regulation' of the Orissa State Electricity Board.