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Union of India - Section

Section 7 in The Gas Cylinders Rules, 2004

7. Markings on valve

.-Valves fitted to the cylinder shall be clearly and durably marked in accordance with the following provisions by stamping, engraving or similar processes:-
(i)the specification of the valves;
(ii)year and month or quarter of manufacture;
(iii)manufacturer's symbol;
(iv)working pressure;
(v)the name or chemical symbol of the gas for which the valve is to be used;
(vi)the type of screw threads on the outlet, in case of left handed as (L.H.);
(vii)Inspector's stamp;
(viii)where dip tubes are provided, special indications shall be given by a clear and durable marking on the valve or on a badge fixed between the valve and the cylinder and the total length in millimetre of the tube shall also be indicated.