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[Cites 0, Cited by 0] [Section 215(1)] [Section 215] [Entire Act]

State of Bihar - Subsection

Section 215(1)(c) in The Bihar Municipal Act, 2007

(c)unlawfully obstruct the flow of, or flush, draw off, or divert, to take water from, any waterworks belonging to the Municipality or any watercourse by which any such waterworks is supplied, or